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[Cites 0, Cited by 0] [Section 28E(3)] [Section 28E] [Entire Act]

State of Karnataka - Subsection

Section 28E(3)(g) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(g)if any pipes, taps, works or fitting connected with the water supply are found on examination by the Board or any person authorized by it to be out of repair to such an extent as to cause waste or contamination of water;