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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)The post of Registrar shall be in the basic pay scale equivalent to the basic pay scale of Senior Administrative Grade of the State Health Services and the post of Deputy Registrar shall be in the basic pay scale equivalent to the basic pay scale of Senior Administrative Grade of the Chief Medical Officer (Non-functional Selection Grade) of the State Health Service.