Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 34(1)(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(b)the date on which the Commissioner made an assessment of tax for the tax period, whichever is the earlier: