Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(3)(b) in The Gujarat Agricultural Lands Ceiling Act, 1960

(b)the compensation which in his opinion should be allowed for the land according to its market value; and