Section 5(2)(b) in Tamil Nadu Public Libraries Act, 1948

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(b)eight members nominated by the Government, of whom

(i)three shall be office-bearers of libraries situated in the City of Tamil Nadu and recognized in this behalf by the Government;

(ii)two shall be headmasters or headmistresses of high schools in the City of Tamil Nadu; and

(iii)one shall be the principal of a college in the City of Tamil Nadu;

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