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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(1) in Rajasthan Panchayati Raj Act, 1994

(1)The State Government shall appoint for each Panchayat Samiti a Vikas Adhikari [a Block Elementary Education Officer] [Inserted by Section 47, of the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with effect from 6.1.2000] and such other Extension Officers as well as Accountants and Junior Accountants as it may consider necessary.