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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Chattisgarh - Subsection

Section 75(3)(d) in The Chhattisgarh Co-operative Societies Rules, 1962

(d)[ if none of the means aforesaid is available, by affixing it in some conspicuous part of his last known place of abode or business, or at some place of public resort, in such place.] [Substituted by notification No. F-5-4-88-XV-1, dated 28-6-88.]