Section 7(2)(b) in Punjab Fiscal Responsibility and Budget Management Act, 2003

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(b) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(b)the form of the Medium-term Fiscal Policy Statement, referred to in sub- section (5) of section 3;

(bb)[ drawing up of road map to eliminate the revenue deficit and to contain fiscal deficit referred to in sub-section (2) of Section 4.] [Inserted by Punjab Act No. 1 of 2006.]

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State of Punjab - Subsection

Section 7(2)(b) in Punjab Fiscal Responsibility and Budget Management Act, 2003