Rajasthan High Court - Jodhpur
Arvind Mittal vs Union Of India & Ors on 4 May, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2708 / 2010
Arvind Mittal S/o Shri Anand Prakash Mittal b/c Agarwal aged
about 53 years, owner of Firm T.V.M. Construction, Opposite
Samaj Kalyan, Laxmipura, Barmer.
----Petitioner
Versus
1. Union Of India through the Secretary, Ministry of Defence
Government of India, New Delhi.
2. Wind Commander, Commanding Officer 3, Airforce Rang Unit
through 56 APO.
3. Station Commander, Airforce Station, Jaisalmer.
4. Senior Logistic Officer, Airforce Station, Jaisalmer.
5. Commander-in-Chief, Headquarter SWAC, Indian Airforce,
Gandhi Nagar, Gujarat.
6. Sh. Ram Niwas Sharma, Proprietor, Hanuman Tent House,
Jaisalmer.
----Respondent
_____________________________________________________
For Petitioner(s) : Mr. K.S. Lodha for Mr. Vineet Jain
For Respondent(s) : Mr. Falgun Buch for Mr. Sanjeet Purohit
_____________________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 04/05/2018 Learned counsel for the petitioner states that he may be allowed to withdraw the present writ petition.
Dismissed accordingly.
(NIRMALJIT KAUR), J. praveen/64