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Delhi High Court - Orders

Genpact India Private Limited vs Income Tax Officer on 10 March, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~79 to 86
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 2906/2023
                                       GENPACT INDIA PRIVATE LIMITED .....Petitioner
                                                        Through: Mr. Deepak Chopra, Mr. Ankul
                                                                 Goyal, Mr. Ashish Sarda & Mr.
                                                                 Adwiteya Grover, Advocates.
                                                        versus
                                       INCOME TAX OFFICER                    .....Respondent
                                                        Through: Mr. Anurag Ojha, SSC with
                                                                 Mr. V.K. Saksena, Ms. Hemlata
                                                                 Rawat, Advocates.

                             80
                             +         W.P.(C) 4588/2023
                                       GENPACT INDIA PRIVATE LIMITED .....Petitioner
                                                        Through: Mr. Deepak Chopra, Mr. Ankul
                                                                 Goyal, Mr. Ashish Sarda & Mr.
                                                                 Adwiteya Grover, Advocates.
                                                        versus
                                       INCOME TAX OFFICER & ANR.             .....Respondents
                                                        Through: Mr. Anurag Ojha, SSC with
                                                                 Mr. V.K. Saksena, Ms. Hemlata
                                                                 Rawat, Advocates.

                             81
                             +         W.P.(C) 4735/2023
                                       GENPACT INDIA PRIVATE LIMITED .....Petitioner
                                                        Through: Mr. Deepak Chopra, Mr. Ankul
                                                                 Goyal, Mr. Ashish Sarda & Mr.
                                                                 Adwiteya Grover, Advocates.
                                                        versus
                                       INCOME TAX OFFICER & ANR.             .....Respondents
                                                        Through: Mr. Anurag Ojha, SSC with
                                                                 Mr. V.K. Saksena, Ms. Hemlata
                                                                 Rawat, Advocates.

                             82
                             +         W.P.(C) 1294/2025 & CM APPL. 6453/2025 (Stay), CM
                                       APPL. 13684/2025 (Delay 10 days in filing C.A.)
                                       GENPACT INDIA PRIVATE LIMITED .....Petitioner


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08
                                                                             Through:                 Mr. Deepak Chopra, Mr. Ankul
                                                                                                     Goyal, Mr. Ashish Sarda & Mr.
                                                                                                     Adwiteya Grover, Advocates.
                                                    versus
                                       INCOME TAX OFFICER                                                        .....Respondent
                                                    Through:                                         Mr. Anurag Ojha, SSC with
                                                                                                     Mr. V.K. Saksena, Ms. Hemlata
                                                                                                     Rawat, Advocates.
                                                                                                     Mr. Sanjay Kumar, Ms. Monica
                                                                                                     Benjamin & Ms. Easha, Advs.
                                                                                                     for Revenue.

                             83
                             +         W.P.(C) 1858/2025 & CM APPL. 8863/2025 (Stay), CM
                                       APPL. 13683/2025 (Delay 10 days in filing C.A.)
                                       MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
                                                        Through: Mr. Deepak Chopra, Mr. Ankul
                                                                   Goyal, Mr. Ashish Sarda & Mr.
                                                                   Adwiteya Grover, Advocates.
                                                        versus
                                       INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
                                       (3) (2) NEW DELHI AND ANR                 .....Respondents
                                                        Through: Mr. Anurag Ojha, SSC with
                                                                   Mr. V.K. Saksena, Ms. Hemlata
                                                                   Rawat, Advocates.
                                                                   Mr. Sanjay Kumar, Ms. Monica
                                                                   Benjamin & Ms. Easha, Advs.
                                                                   for Revenue.

                             84
                             +         W.P.(C) 1859/2025, CM APPL. 8866/2025 (Stay) & CM
                                       APPL. 13570/2025 (Seeking permission to file true copy of
                                       Show Cause Notice) & CM APPL. 13711/2025 (Delay 10 days
                                       in filing C.A.)
                                       MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
                                                       Through: Mr. Deepak Chopra, Mr. Ankul
                                                                  Goyal, Mr. Ashish Sarda & Mr.
                                                                  Adwiteya Grover, Advocates.
                                                       versus
                                       INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
                                       3 2 NEW DELHI                          .....Respondent



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08
                                                                             Through:                 Mr. Anurag Ojha, SSC with
                                                                                                     Mr. V.K. Saksena, Ms. Hemlata
                                                                                                     Rawat, Advocates.
                                                                                                     Mr. Sanjay Kumar, Ms. Monica
                                                                                                     Benjamin & Ms. Easha, Advs.
                                                                                                     for Revenue.

                             85
                             +         W.P.(C) 1860/2025 & CM APPL. 8867/2025 (Stay) & CM
                                       APPL. 13712/2025 (Delay 10 days in filing C.A.)
                                       MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
                                                        Through: Mr. Deepak Chopra, Mr. Ankul
                                                                   Goyal, Mr. Ashish Sarda & Mr.
                                                                   Adwiteya Grover, Advocates.
                                                        versus
                                       INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
                                       3 2 & ANR.                                .....Respondent
                                                        Through: Mr. Anurag Ojha, SSC with
                                                                   Mr. V.K. Saksena, Ms. Hemlata
                                                                   Rawat, Advocates.
                                                                   Mr. Sanjay Kumar, Ms. Monica
                                                                   Benjamin & Ms. Easha, Advs.
                                                                   for Revenue.

                             86
                             +         W.P.(C) 1861/2025 & CM APPL. 8868/2025 (Stay) & CM
                                       APPL. 13714/2025 (Delay 10 days in filing C.A.)
                                       MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
                                                        Through: Mr. Deepak Chopra, Mr. Ankul
                                                                   Goyal, Mr. Ashish Sarda & Mr.
                                                                   Adwiteya Grover, Advocates.
                                                        versus
                                       INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
                                       3 2 NEW DELHI                             .....Respondent
                                                        Through: Mr. Anurag Ojha, SSC with
                                                                   Mr. V.K. Saksena, Ms. Hemlata
                                                                   Rawat, Advocates.
                                                                   Mr. Sanjay Kumar, Ms. Monica
                                                                   Benjamin & Ms. Easha, Advs.
                                                                   for Revenue.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08
                                        CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 10.03.2025 We take on board the chart which has been circulated by Mr. Chopra, learned counsel appearing for the writ petitioners. Let the same be included on our digital record.

Let the writ petitions be called again on 18.03.2025 in the category of „End of Board‟ matters.

YASHWANT VARMA, J HARISH VAIDYANATHAN SHANKAR, J MARCH 10, 2025akc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08