Delhi High Court - Orders
Genpact India Private Limited vs Income Tax Officer on 10 March, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~79 to 86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2906/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
80
+ W.P.(C) 4588/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
81
+ W.P.(C) 4735/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
82
+ W.P.(C) 1294/2025 & CM APPL. 6453/2025 (Stay), CM
APPL. 13684/2025 (Delay 10 days in filing C.A.)
GENPACT INDIA PRIVATE LIMITED .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
Mr. Sanjay Kumar, Ms. Monica
Benjamin & Ms. Easha, Advs.
for Revenue.
83
+ W.P.(C) 1858/2025 & CM APPL. 8863/2025 (Stay), CM
APPL. 13683/2025 (Delay 10 days in filing C.A.)
MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
(3) (2) NEW DELHI AND ANR .....Respondents
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
Mr. Sanjay Kumar, Ms. Monica
Benjamin & Ms. Easha, Advs.
for Revenue.
84
+ W.P.(C) 1859/2025, CM APPL. 8866/2025 (Stay) & CM
APPL. 13570/2025 (Seeking permission to file true copy of
Show Cause Notice) & CM APPL. 13711/2025 (Delay 10 days
in filing C.A.)
MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
3 2 NEW DELHI .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
Mr. Sanjay Kumar, Ms. Monica
Benjamin & Ms. Easha, Advs.
for Revenue.
85
+ W.P.(C) 1860/2025 & CM APPL. 8867/2025 (Stay) & CM
APPL. 13712/2025 (Delay 10 days in filing C.A.)
MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
3 2 & ANR. .....Respondent
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
Mr. Sanjay Kumar, Ms. Monica
Benjamin & Ms. Easha, Advs.
for Revenue.
86
+ W.P.(C) 1861/2025 & CM APPL. 8868/2025 (Stay) & CM
APPL. 13714/2025 (Delay 10 days in filing C.A.)
MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal, Mr. Ashish Sarda & Mr.
Adwiteya Grover, Advocates.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
3 2 NEW DELHI .....Respondent
Through: Mr. Anurag Ojha, SSC with
Mr. V.K. Saksena, Ms. Hemlata
Rawat, Advocates.
Mr. Sanjay Kumar, Ms. Monica
Benjamin & Ms. Easha, Advs.
for Revenue.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 10.03.2025 We take on board the chart which has been circulated by Mr. Chopra, learned counsel appearing for the writ petitioners. Let the same be included on our digital record.
Let the writ petitions be called again on 18.03.2025 in the category of „End of Board‟ matters.
YASHWANT VARMA, J HARISH VAIDYANATHAN SHANKAR, J MARCH 10, 2025akc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2025 at 21:51:08