Section 5 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012
5.
If a direct recruit fails to pass the relevant examination prescribed under these rules, his service shall be terminated:Provided that in the case of any such person, if the State Government is satisfied that he could not pass such examination at which he had his last chance for reason beyond his control, the State Government may after recording the reasons in writing shall give him two additional chances to pass the examination on payment of an examination fees as may be determined by the Government.
