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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Post Office Savings Certificates Rules, 1960

(1)Except as provided in sub-rule (3), a 12-Year National Defence Certificate of any denomination may be encashed at any time after the expiry of the period of one year from the date of issue.