Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Tamilnadu - Subsection Section 13A(2) in Tamil Nadu Prohibition Act, 1937 (2)any liquor lawfully imported, exported, transported, manufactured, held in possession or sold along with, or in addition to any liquor liable to confiscation under this section;
