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Union of India - Section

Section 19 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

19. Declaration with regard to dimensions and weight to be made on packages in certain cases

.-Where the dimensions and weight, or combination thereof, of a commodity has or have a relationship to the price of that commodity, the declaration of quantity on the package containing such commodity, shall also include a declaration as to such dimensions, weight or combination.