Bombay High Court
M/S Johnson Dye Works Pvt. Ltd vs Ratanchand Navlachand Jhaveri Dec Thr ... on 7 April, 2022
Author: A.S. Gadkari
Bench: A.S. Gadkari
Osk 1-Wp-7607-2021 & Ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 7607 OF 2021
Nikhilesh Kesharichand Jhaveri & Ors. ... Petitioners
V/s.
M/s.New Era Fabrics Ltd. & Ors. ... Respondents
WITH
CIVIL WRIT PETITION NO. 7948 OF 2021
Goodwill Realtors and Properties Pvt. Ltd. ... Petitioner
V/s.
Smt. Bhanumati Keshrichand Jhaveri
(Since deceased) Through LRs & Ors. ... Respondents
WITH
CIVIL WRIT PETITION NO. 8982 OF 2021
M/s. Johnson Dye Works Pvt. Ltd. ... Petitioner
V/s.
Ratanchand Navalchand Jhaveri
(Since deceased) Through LRs & Ors. ... Respondents
Mr.Vineet Naik, Senior Advocate a/w. Mr.Naushad Engineer i/b. Mr.Kuber Wagle for
Petitioner in WP/7948/2021.
Mr.M.M.Vashi, Senior Advocate i/b. M/s.M.P. Vashi for Petitioner in WP/8982/2021 and for
Respondent No.1 in WP/7607/2021.
Mr.Gautam Ankhad a/w. Mr.Vishal Narichania a/w. Mr.Ankur Shah i/b. Ms.Sushma Singh for
Petitioner in WP/7607/2021 and for Respondent Nos.1 to 3 in WP/7948/2021 and for
Respondent No.1.7 to 1.9 in WP/8982/2021.
Mr.Rupesh Mandhare i/b. Mr.Sean Wassoodev for Respondent No.4 in WP/7607/2021.
CORAM : A.S. GADKARI, J.
DATE : 7th April 2022. P.C. :
. Stand over to 8th April 2022 at 2.30 pm. Digitally signed OMKAR SHIVAHAR by OMKAR SHIVAHAR KUMBHAKARN [A.S. GADKARI, J.] KUMBHAKARN Date:2022.04.07 1/1
18:47:03 +0530