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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5)(iv) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(iv)where completion certificate has been obtained from the competent authority or where all development works have been completed and application has been filed with the competent authority;