Delhi High Court - Orders
Boopalan B vs State Of Nct Of Delhi Through Secretary on 17 November, 2025
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4685/2025
BOOPALAN B .....Petitioner
Through: Petitioner in person (through VC )
versus
STATE OF NCT OF DELHI THROUGH
SECRETARY .....Respondent
Through: Mr. Satinder Singh, APP for the State
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 17.11.2025 CRL.M.A. 33931/2025 (for early hearing)
1. An application for early hearing has been moved on behalf of the petitioner.
2. Considering the position of the Board, early hearing is not possible.
3. Accordingly, the present application stands dismissed.
CRL.M.C. 4685/20254. List on date fixed i.e. 04.12.2025.
5. The order be uploaded on the website forthwith.
DR. SWARANA KANTA SHARMA, J NOVEMBER 17, 2025/ns/vs This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 21:45:42