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State of Rajasthan - Section

Section 306A in Rajasthan Land Revenue (Land Records) Rules, 1957

306A. Pay.

- The pay of all the Sadar Qanungos is personal and does not depend on the district to which a Sadar Qanungo is posted. To begin with a Sadar Qanungo will be appointed on the lowest grade of the sanctioned scale of pay. The scale of pay and allowances of the Sadar Qanungo shall be as sanctioned by the Government from time to time.