Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(b) in The Assam Assessment of Revenue Free Waste Land Grants Act, 1948 (b)for the year 1949-50 (1st April, 1949 to 31st March, 195)-at a rate not exceeding Re. 1 per acre of the gross area as the State Government may determine;
