Section 255 in Rajasthan Panchayati Raj Rules, 1996
255. State Government's power to issue instructions.
- The State Government may issue such instructions as may be necessary from time to time for the proper observance of these rules.[Chapter XII] [In Chapter XII, Rules 256 was missing in English version of Gazette, hence the same has been reproduced from the original Gazette in Hindi.] Recruitment and Other Service Condition
