Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(7)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(7)(a) in The Calcutta Improvement Act, 1911

(a)such street [or park] [Words inserted by W. B. Act 32 of 1955.] has been declared, under section 65 or section 66, as the case may be, to be a public street [or park] [Words inserted by W. B. Act 32 of 1955.], or