Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1)(c) in The Gujarat Special Economic Zone Act, 2004 (c)allocate and transfer, either by way of sale or lease or otherwise, plots of land for industrial, commercial, residential or other purposes;