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Himachal Pradesh High Court

Satyaveer Singh vs . Suraj. on 11 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Satyaveer Singh Vs. Suraj.

Cr. Appeal No. 556 of 2016 .

11.09.2023 Present: None for the appellant.

Mr. Vijay Kumar Verma, Advocate, for the respondent.

Since none has appeared on behalf of the of appellant, despite repeated calls.

rt In the interest of justice, list for consideration on 08.11.2023.

( Sushil Kukreja ) September 11, 2023 Judge (gaurav) ::: Downloaded on - 11/09/2023 20:37:43 :::CIS