Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(3) in Rajasthan Land Pooling Schemes Act, 2016 (3)The provisions of section. 31 & 32 shall mutatis mutandis apply to the sanctioned draft scheme as if the sanctioned draft scheme were a preliminary scheme.
