Section 27B(2) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961
(2)Only one book shall be supplied at a time and a fresh issue shall be made only after all forms of the previous book have been used up. When the [Prescribed Authority] [Substituted by ibid.] sends indent for a fresh issue, he shall give a certificate thereon to the effect that each form of the previous book has been properly utilized and in the case of any loss or damage, state the circumstances relating thereto.
