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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(3)(ii) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(ii)if the medical authority grants fitness certificate for a lower post, the employee, if willing may be appointed on such post, only if available; and