K. Saravanan vs The Union Of India on 7 December, 2016

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Madras High Court

K. Saravanan vs The Union Of India on 7 December, 2016

Bench: D. Krishnakumar

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS 
DATED: 07.12.2016
CORAM:

THE HONOURABLE MR. JUSTICE D. KRISHNAKUMAR

W.P. No. 22177 of 2013
and
M.P. No. 1 of 2013


K. Saravanan					   			..  	Petitioner 
				
Vs.

1.  The Union of India
      rep. By its Secretary to Government
      Ministry of Home Affairs
      New Delhi.

2.  The Director General 
     Central Industrial Security Force
     Lodhi Road, CGO Complex
     New Delhi  110 003.

3.  The Director General
     National Disaster Response Force
     R.K. Puram, CGO Complex
     New Delhi  110 066

4.  The Commandant
     Central Industrial Security Force
     NDRF  4th Battalion
     Arakkonam
     Suraksha Campus Post Office
     Vellore District.								.. Respondents 

						
PRAYER:  Writ Petition filed under Article 226 of the Constitution of India praying for issuance of a Writ of Mandamus, to call for the records relating to the impugned order passed by the 4th respondent dated 15.06.2013 in his order No.E-24204/4NDRF(A)/DOC/2013-4823 and quash the same and to direct the respondents to pay the medical reimbursement of Rs.1,39,500/- + Rs.1,381/- = Rs.1,40,881/- to the petitioner as per the claim petition dated 04.03.2013.  
		
                   For Petitioner    : Mr.A.S. Mujibur Rahman
                    
                  For Respondents: Dr. D. Simon, CGSC              	

				               
  O R D E R

Learned counsel for the petitioner submitted that the prayer in the writ petition has been complied with and hence the writ petition has become infructuous. Hence, he sought permission of this Court to withdraw the writ petition and also made an endorsement to that effect.

2. Recording the submission and the endorsement, the writ petition is dismissed as infructuous. Consequently, the connected Miscellaneous Petition is closed. No costs.

07.12.2016 Index: Yes/ No avr To

1. The Secretary to Government Union of India Ministry of Home Affairs New Delhi.

2. The Director General Central Industrial Security Force Lodhi Road, CGO Complex New Delhi 110 003.

3. The Director General National Disaster Response Force R.K. Puram, CGO Complex New Delhi 110 066

4. The Commandant Central Industrial Security Force NDRF 4th Battalion Arakkonam Suraksha Campus Post Office Vellore District.

D. KRISHNAKUMAR J.

avr W.P. No. 22177 of 2013 and M.P. No. 1 of 2013 07.12.2016 http://www.judis.nic.in

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