Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57C] [Entire Act] State of Bihar - Subsection Section 57C(5) in The Bihar Co-operative Societies Act, 1935 (5)An order under sub-section (3) or under sub-section (4) shall be served and published in such manner as the State Government may by rules prescribe.
