Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(a) in The Indian Bar Councils (U.P. Amendment) Act, 1950 (a)the "Allahabad Council" and the "Avadh Council" shall stand dissolved with effect from the date of commencement of the Ordinance;
