Madras High Court
Manapparai Bar Association vs The District Collector on 12 September, 2022
Author: R.Mahadevan
Bench: R.Mahadevan, J.Sathya Narayana Prasad
W.P(MD)No.2728 of 2019
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 12.09.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
and
THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD
W.P(MD)No.2728 of 2019
and
WMP(MD)No.2073 of 2019
Manapparai Bar Association,
Manapparai,
Trichy District,
Represented by its
Secretary
V.Selvaraj ... Petitioner
vs.
1.The District Collector,
Trichirapalli.
2.The Regional Manager,
TASMAC,
Trichirapalli.
3.The District Manager,
TASMAC,
Trichirapalli.
4.The Principal Secretary to Government,
State of Tamil Nadu,
Home, Excise and Prohibition Department,
Secretariat, Chennai. ... Respondents
(R4 is impleaded vide order dated 07.02.2019)
1/4
https://www.mhc.tn.gov.in/judis
W.P(MD)No.2728 of 2019
PRAYER : Writ Petition filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Mandamus, direct the 1 st respondent to
shift the TASMAC Shop No.10322 situated adjacent to the premises of
Hon'ble Principal District Munsif Court, Manapparai, Trichirapalli District, by
considering the representation by the petitioner dated 26.12.2018.
For Petitioner : Mr.P.Ganapathi Subramanian
For R1 : Mr.S.P.Maharajan
Special Government Pleader
For R2 & R3 : Mr.H.Arumugam
ORDER
(Order of the Court was made by R.MAHADEVAN, J.) The learned counsel appearing for the petitioner seeks the permission of this Court to withdraw the Writ Petition and he has also made an endorsement to that effect.
2.Recording the submission and endorsement made by the learned counsel appearing for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.
[R.M.D.,J.] & [J.S.N.P.,J.] Index : Yes / No 12.09.2022 Internet : Yes ps 2/4 https://www.mhc.tn.gov.in/judis W.P(MD)No.2728 of 2019 To
1.The District Collector, Trichirapalli.
2.The Regional Manager, TASMAC, Trichirapalli.
3.The District Manager, TASMAC, Trichirapalli.
4.The Principal Secretary to Government, State of Tamil Nadu, Home, Excise and Prohibition Department, Secretariat, Chennai.
3/4https://www.mhc.tn.gov.in/judis W.P(MD)No.2728 of 2019 R.MAHADEVAN,J.
and J.SATHYA NARAYANA PRASAD,J.
ps ORDER MADE IN W.P(MD)No.2728 of 2019 DATED : 12.09.2022 4/4 https://www.mhc.tn.gov.in/judis