Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(d)"Inspecting Officer" means Electricity Tax Inspecting Officer appointed under section 12 of the Act;