Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 64 in Kerala Veterinary and Animal Sciences University Act, 2010

64. Vacating of Office.

- Any member other than an ex-officio member, of any Authority or body of the University may resign his office, by a letter addressed to the Vice-Chancellor. Such resignation shall take effect immediately on its acceptance and communication to the concerned.