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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(3)(iii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(iii)is holding such full-time occupation that may not allow him to give necessary time and attention to the work of the Committee as per the Act and these rules;