(i)"relative", in relation to an individual, means—(i)spouse of the individual;(ii)brother or sister of the individual;(iii)brother or sister of the spouse of the individual;(iv)any lineal ascendant (maternal or paternal) or descendant of the individual;(v)any lineal ascendant (maternal or paternal) or descendant of the spouse of the individual;(vi)spouse of a person referred to in sub-clause (ii), (iii), (iv) or (v);(vii)any lineal descendant of a brother or sister of either the individual or of the spouse of the individual;
