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[Entire Act]
Union of India - Section
Section 31 in The Forest (Conservation) Rules, 2003
31. Detailed opinion and specific recommendation of for acceptance or otherwise of the proposal with remarks
(While giving opinion, the adverse comments made by the Conservator of Forests or Deputy Conservator of Forests should be categorically reviewed and critically commented upon).| Date: .................. | Signature |
| Place: ................. | (Name in Block letter) |
| Designation | |
| Address (of User Agency) | |
| State serial No. of proposal --------------- | |
| (To be filled up by the Nodal Officer with date ofreceipt) |