Section 271(1)(k) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

Nagpur Province - Subsection

Section 271(1)(k) in The City of Nagpur Corporation Act, 1948

(k)regulating, in respect of erection of any building intended to be used for purposes of business or industry, the provision of accommodation for loading, unloading or fuelling vehicles with a view to the prevention of obstruction of traffic on any highway; and

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Nagpur Province - Subsection

Section 271(1)(k) in The City of Nagpur Corporation Act, 1948