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[Cites 0, Cited by 0] [Section 45(11)] [Section 45] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 45(11)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)The price, date and time in respect of each transaction effected in the course of the stabilisation process; and