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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(7)(b) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(b)DSM Programmes for consumers below poverty line/consumers consuming less than 100 units per month (generally considered as low income consumers)