Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(3)] [Section 98] [Entire Act]

State of West Bengal - Subsection

Section 98(3)(d) in West Bengal Value Added Tax Act, 2003

(d)to an officer of Government for the purpose of enabling such Government too lazy or realise any tax on duty imposed by it,