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Supreme Court - Daily Orders

In Re The Proper Treatment Of Covid 19 ... vs Ia No. 63664/2020 - Application For ... on 13 April, 2026

     ITEM NO.31                   COURT NO.1                   SECTION PIL-W

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

     SUO MOTO WRIT PETITION(CIVIL)       No(s).   7/2020

     IN RE THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED
     HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.Petitioner(s)


     IA No. 63664/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
     IA No. 122729/2020 - APPLICATION FOR PERMISSION
     IA No. 54881/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 55938/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 90409/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 82616/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 54973/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 122271/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 55794/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 56067/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 68811/2020 - CLARIFICATION/DIRECTION
     IA No. 48536/2021 - CLARIFICATION/DIRECTION
     IA No. 132855/2020 - CONDONATION OF DELAY IN FILING
     IA No. 189988/2023 - CONDONATION OF DELAY IN FILING
     IA No. 54900/2020 - EARLY HEARING APPLICATION
     IA No. 54982/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 72111/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 122680/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 68817/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90398/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 122487/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 130540/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 7273/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 55936/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 56420/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 122273/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 68639/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 128290/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 56142/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 131223/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 55792/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 56124/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 68519/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 118651/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 127849/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 131003/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 30615/2021 - EXEMPTION FROM FILING AFFIDAVIT
Signature Not Verified


     IA No. 74588/2020 - EXEMPTION FROM FILING AFFIDAVIT
Digitally signed by
NITIN TALREJA
Date: 2026.04.28
     IA No. 122731/2020 - EXEMPTION FROM FILING AFFIDAVIT
12:21:08 IST
Reason:

     IA No. 54885/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 55398/2020 - EXEMPTION FROM FILING AFFIDAVIT

                                           1
IA No. 55939/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 72559/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90410/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 83406/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 130541/2020 - EXEMPTION FROM FILING O.T.
IA No. 7291/2021 - EXEMPTION FROM FILING O.T.
IA No. 132852/2020 - EXEMPTION FROM FILING O.T.
IA No. 92849/2020 - EXEMPTION FROM FILING O.T.
IA No. 8480/2021 - EXEMPTION FROM FILING O.T.
IA No. 74671/2020 - EXEMPTION FROM PAYING COURT FEE
IA No. 63659/2020 - INTERVENTION APPLICATION
IA No. 54880/2020 - INTERVENTION APPLICATION
IA No. 55937/2020 - INTERVENTION APPLICATION
IA No. 122268/2020 - INTERVENTION APPLICATION
IA No. 128197/2020 - INTERVENTION APPLICATION
IA No. 39376/2021 - INTERVENTION APPLICATION
IA No. 74670/2020 - INTERVENTION APPLICATION
IA No. 55790/2020 - INTERVENTION APPLICATION
IA No. 13813/2021 - INTERVENTION APPLICATION
IA No. 131001/2020 - INTERVENTION APPLICATION
IA No. 57318/2020 - INTERVENTION/IMPLEADMENT
IA No. 82103/2021 - INTERVENTION/IMPLEADMENT
IA No. 90394/2020 - INTERVENTION/IMPLEADMENT
IA No. 54971/2020 - INTERVENTION/IMPLEADMENT
IA No. 55935/2020 - INTERVENTION/IMPLEADMENT
IA No. 77370/2020 - INTERVENTION/IMPLEADMENT
IA No. 48535/2021 - INTERVENTION/IMPLEADMENT
IA No. 68561/2020 - INTERVENTION/IMPLEADMENT
IA No. 54897/2020 - INTERVENTION/IMPLEADMENT
IA No. 97880/2021 - INTERVENTION/IMPLEADMENT
IA No. 54978/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 54902/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 131002/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 63660/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 130538/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
IA No. 56419/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

WITH

SLP(C) No. 6381-6382/2021 (III-B)
IA No. 74740/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 55837/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 55834/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT

IA No. 55832/2021 - EXEMPTION FROM FILING O.T. IA No. 74739/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 13-04-2026 These matters were called on for hearing today.

2

CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Petitioner(s) :By Courts Motion Ms. Aparna Bhat, Sr. Adv. Ms. Rajkumari Banju, AOR Ms. Karishma Maria, Adv. Ms. Saumya, Adv.

Mr. Saransh Khandelwal, Adv.

For Respondent(s) :Mr. Tushar Mehta, Solicitor General Ms. Manisha Lavkumar, Sr. Adv. Ms. Swati Ghildiyal, AOR Ms. Deepanwita Priyanka, Adv. Mr. Rajat Nair, Adv.

Ms. Devyani Bhatt, Adv.

Mr. Abhimanyu Tewari, AOR Mr. Awanish Sinha, AOR Mr. Sanjib Kumar Mohanty, Adv. Mr. Desh Ratan Nigam, Adv. Mr. Sumit Kumar, Adv. Mr. Pankaj Kumar, Adv.

Mr. Amrish Kumar, AOR Ms. Aishwarya Bhati, A.S.G. Mr. Kanu Agrawal, Adv. Mr. Rajat Nair, Adv.

Mr. Prashant Singh (ii), Adv. Mr. Mohd.akhil, Adv. Mr. Saurabh Mishra, Adv. Mr. T.s.sabarish, Adv. Mr. Arvind Kumar Sharma-aor, Adv.

Mr. Sameer Abhyankar, AOR Mr. Rahul Kumar, Adv. Mr. Aakash Thakur, Adv. Mr. Aryan Srivastava, Adv.

Mr. Surendranath P V, Sr. Adv. Mr. Biju P Raman, AOR Mr. Subhash Chandran K R, Adv. Mr. John Thomas Arakal, Adv. Mr. Sawan Kumar Shukla, Adv. Ms. Lekha Sudhakar, Adv. Ms. Nandana Harikrishnan, Adv. Mr. Anirudh K P, Adv.

Mr. Shubhranshu Padhi, AOR 3 Mr. M. P. Vinod, AOR Ms. Ankita Sharma, AOR Mr. Arjun D Singh, Adv. Ms. Ishika Neogi, Adv. Mr. Divya Tripathi, Adv.

Mr. M. Yogesh Kanna, AOR Mr. Pawanshree Agrawal, AOR Mr. Raj Bahadur Yadav, AOR Ms. Baani Khanna, AOR Ms. K. Enatoli Sema, AOR Mr. Amit Kumar Singh, Adv. Ms. Chubalemla Chang, Adv. Mr. Prang Newmai, Adv. Ms. Yanmi Phazang, Adv.

Mr. D.kumanan, AOR Mr. Abhishek Atrey, AOR Dr. Abhishek Atrey, Adv. Ms. Anubha Dhulia, Adv. Ms. Vidyottma Jha, Adv. Mr. Jagdeep Sharma, Adv. Mr. Brijesh Kumar, Adv.

Mr. S.. Udaya Kumar Sagar, AOR Mr. Aravindh S., AOR Ms. Anika Bansal, Adv.

Mr. Raghvendra Kumar, AOR Mr. Shuvodeep Roy, AOR Mr. Deepayan Dutta, Adv. Mr. Saurabh Tripathi, Adv.

Mr. Parijat Kishore, AOR Mr. G.m.kawoosa, Adv. Mr. Pashupathi Nath Razdan, AOR Mr. Sandeep Kumar Jha, AOR Mr. Manoj V George, Adv. Ms. Shilpa Liza George, AOR Mr. Nasib Masih, Adv. Ms. Brinda Bhattiprolu, Adv. Ms. Antra Srivastava, Adv.

4

Mr. Nishant Mankoo, Adv.

Mr. Mrinal Elkar Mazumdar, Adv. Ms. Priyadarshini Priya, Adv. Mr. Varun Chugh, Adv. Mr. Santosh Ramdurg, Adv. Mr. Yogesh Vats, Adv. Mr. Shreekant Neelappa Terdal, AOR Mr. Lenin Singh Hijam, Adv. General, Sr. Adv. Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Shamra, Adv. Ms. Anupama Ngangom, Adv. Ms. Rajkumari Divyasana, Adv.

Ms. Manju Jetley, AOR Mr. Sumeer Sodhi, AOR Mr. Shoumendu Mukherji, AOR Ms. Sukanya Das, Adv.

Mr. K.M. Nataraj, A.S.G. Mr. Kanu Agrawal, Adv. Mr. Rajat Nair, Adv.

Mr. Saurabh Mishra, Adv. Mr. Mohd. Akhil, Adv. Mr. Annirudh Sharma-(ii), Adv. Ms. Madhulika Upadhyay (aor), Adv. Mr. Gurmeet Singh Makker, AOR Mr. Sidharth Sethi, AOR Mr. Anand Dilip Landge, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv.

Mr. Sravan Kumar Karanam, AOR Mr. Kumar Abhishek, Adv. Mr. P. Venkatraju, Adv. Ms. G. Sushmita, Adv.

M/S. J S Wad And Co, AOR Ms. Aswathi M.k., AOR Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.

Mr. Alim Anvar, Adv.

Mr. Santhosh K, Adv.

Mrs. Devika A.l., Adv.

5

Mr. Sudarshan Lamba, AOR Ms. Astha Sharma, AOR Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv. Ms. Vanshita Gupta, Adv.

Mr. Tushar Mehta, Solicitor General Ms. Manisha Lavkumar, Sr. Adv. Ms. Deepanwita Priyanka, AOR Ms. Nupur Kumar, AOR Ms. Muskan Surana, Adv.

Applicant-in-person, AOR Mr. Kumar Anurag Singh, Adv. Mr. Anando Mukherjee, AOR Mr. Shwetank Singh, Adv. Ms. Riya Dhingra, Adv. Mr. Utkarsh Anand, Adv.

Mr. Nirnimesh Dube, AOR Ms. Disha Singh , AOR Ms. Eliza Bar, Adv.

Ms. Akansha, Adv.

Mr. Talha Abdul Rahman, AOR Mr. Shibashish Misra, AOR Ms. Ranjeeta Rohatgi, AOR Ms. Misha Rohatgi, AOR Mr. Nakul Mohta, Adv. Ms. Sneha Menon, Adv.

Mr. Chirag M. Shroff, AOR Mr. Rohit Anil Rathi, AOR Ms. Taruna Ardhendumauli Prasad, AOR Mr. Sarvesh Singh Baghel, AOR Mr. Sachin Patil, AOR Mr. Roshan Santhalia, AOR Mr. Vishnu Shankar Jain, AOR Mr. Akshay Amritanshu, AOR Mr. Sarthak Srivastava, Adv. Mr. Mayur Goyal, Adv.

Applicant-in-person, AOR Mr. Avijit Mani Tripathi, AOR 6 Mr. T.k. Nayak, Adv.

Mr. Aditya S. Pandey, Adv. Mr. Z H Isaacc Haiding, Adv.

Ms. Pratima Nain Lakra, AOR Mr. Guntur Pramod Kumar, AOR Ms. Prerna Singh, Adv. Mr. Samarth Krishan Luthra, Adv. Mr. Keshav Singh, Adv.

UPON hearing the counsel the Court made the following O R D E R List on 26.05.2026.

(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 7