Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(3) in The West Bengal University of Health Sciences Act, 2002

(3)The local managing committee, or the local advisory committee, as the case may be, shall meet at least twice a year.