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State of Telangana - Section

Section 1 in Telangana Non-Trading Companies Act, 1962

1. Short title, extent, commencement and application.

(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No. 45, Law (F) Department, dated 01.06.2016.] Non-trading Companies Act, 1962.
(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No. 45, Law (F) Department, dated 01.06.2016.].
(3)It shall be deemed to have come into force on the 1st April, 1956.
(4)It shall apply to a company as defined in section 2 of this Act.