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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(g) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(g)Before the expiry of the contract term, service under these rules may be terminated by either side by giving one month's notice or by paying one month's contract remuneration in lieu thereof.