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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(1)(s) in Kerala State Higher Education Council Act, 2007

(s)[ one nominee of the Ministry of Human Resources Development, Government of India, not below the rank of a Joint Secretary; [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.]