Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 11 December, 2017
ITEM NO.50 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 16021/2016
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 11-12-2017 This petition was called on for hearing today.
For Petitioner(s)
Ms. Ramandeep Kaur, Adv.
M/S. Lawyer S Knit & Co, AOR
For Respondent(s)
Mr. Santosh Kumar, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 and 2 have already filed counter affidavit.
Respondent No.3 has been served but no one has entered appearance.
Opportunity to respondent No.5 to file counter affidavit has already been declined.
With regard to respondent No.4, Registry to process as per order dated 31.10.2017 for listing before the Hon'ble Signature Not Verified Judge in Chambers.
Digitally signed byRUPAM DHAMIJA Date: 2017.12.13 16:34:37 IST Reason:
KAPIL MEHTA Registrar 11.12.2017 rd