Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Goa - Subsection Section 8(3) in The Goa Medical Council Rules, 1995 (3)The nomination papers shall be in Form 8 and the Forms shall be supplied by the Registrar to every candidate on his requisition, either in person or through a representative.
