Section 17(3) in The National Council For Teacher Education Act, 1993
(3)Once the recognition of a recognised institution is withdrawn under sub¬-section (1), such institution shall discontinue the course or training in teacher education, and the concerned University or the examining body shall cancel affiliation of the institution in accordance with the order passed under sub¬-section (1), with effect from the end of the academic session next following the date of communication of the said order.
