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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(iv) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(iv)after sub-section (5) and before the Explanation, the following sub-section shall be inserted, namely:—"(6) The Central Government shall involve the National Biodiversity Authority or State Biodiversity Boards to undertake measures for conservation and sustainable use of biological diversity or traditional knowledge associated thereto.".