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State of Punjab - Section

Section 27 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

27.

The employees who join service of the Board on or after 1.4.91 will be governed by the provisions of Pension Scheme. Those who were in service on 1.4.91 shall have the option either to be governed by these regulations or to continue to be governed under G.P.F. scheme.