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Madhya Pradesh High Court

Naresh Sharma vs The State Of Madhya Pradesh on 16 February, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 16-02-2023 Parties through their counsel.

List this case after two weeks.

(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 2/16/2023 5:36:09 PM