Madhya Pradesh High Court
Naresh Sharma vs The State Of Madhya Pradesh on 16 February, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 16-02-2023 Parties through their counsel.
List this case after two weeks.
(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 2/16/2023 5:36:09 PM